Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(3)State Government may, be notification in the Official Gazette, constitute for a district or a group of districts specified in the notification, one or more child welfare committees.