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State of Rajasthan - Section

Section 4 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

4.

Unless otherwise directed, the headquarters and other offices of the Commission shall be open daily except on Second Saturdays, of each month, Sundays and Government holidays notified by the Government of Rajasthan. The headquarters and other offices of the Commission shall be open at such times as the Commission may direct.