Madhya Pradesh High Court
Aasha Kinnar Guru Kesar Kinnar vs The State Of Madhya Pradesh on 27 November, 2019
Author: Sheel Nagu
Bench: Sheel Nagu
1 MCRC-48063-2019 The High Court Of Madhya Pradesh MCRC-48063-2019 (AASHA KINNAR GURU KESAR KINNAR Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 27-11-2019 Shri Susheel Goswami, learned counsel for the applicants. Shri S.S. Rajput, learned Public Prosecutor for the State. As prayed for by learned counsel for the applicants, let the case be taken up in the next week.
(SHEEL NAGU) JUDGE Suneel SUNEEL DUBEY 2019.11.29 15:43:28 +05'30'