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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rajasthan District Board Account Rules

(h)"Treasury" means a Government Treasury or Sub-Treasury or a Bank to which the Government Treasury business has been made over and includes a Banker or person acting as a Banker with whom the District Board fund is kept under section 148 of the Act.