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[Cites 0, Cited by 0] [Section 39K(2)] [Section 39K] [Entire Act]

State of Maharashtra - Subsection

Section 39K(2)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(a)the summoning and holding of meetings of the State Marketing Board, the time and date when such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form a quorum thereat;