Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 10 in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

10. Order of promotion.

(1)The decision for promotion shall be taken after due consideration by the Establishment Committee against the vacant posts. The order of promotion shall be issued under joint signature of D.D.C. and D.S.E.
(2)A copy of the order of promotion will be sent to Treasury Officer alongwith advice of D.D.C.