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[Cites 0, Cited by 0] [Section 358(2)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(2)(b) in The Chhattisgarh Municipalities Act, 1961

(b)the inspection of and the obtaining of copies and extracts from such books and registers and fees, if any, to be charged for the same;