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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(3)(b) in The Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009

(b)Any vacancy arising out of resignation, retirement or death of a member or for any other reason shall be filled by the Board for the remaining period of the term of such member.