Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in First Statutes of the National Institute of Design, Ahmedabad 6. Powers of the Chairperson in emergent cases. - The Chairperson may, in emergent cases, exercise the powers of the Governing Council and take its approval for such action taken by him.
