Section 265 in Bihar Board's Miscellaneous Rules, 1958
265. When absent on tour.
- If during the three months mentioned in Rule 264, an officer leaves his headquarters and marches in the interior of his district, the allowance under that clause will cease; and during the period of his absence on tour, he will be entitled to draw house allowance only at the rate of Rs. 50 a month in addition to the mileage or daily travelling allowance to which he may be entitled.
