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[Cites 0, Cited by 0] [Section 12B] [Entire Act]

State of Rajasthan - Subsection

Section 12B(4) in Rajasthan Societies Registration Act, 1958

(4)The Registrar shall charge for any copy of a certificate issued under sub-section (2) a fee of one rupee and all fees so paid shall be accounted for to the State Government.