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State of Punjab - Section

Section 40 in Punjab Urban Planning and Development Authority Building Rules, 2013

40. Connection with Public sewer.

- Every drain or sewer discharging into a public sewer shall join the sewer obliquely in the direction of the flow of the sewer and such a connection shall be made at an existing junction in the sewer or there shall be an intersection manhole before the connection within the boundaries of the site.