Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21B] [Entire Act] Union of India - Subsection Section 21B(5) in Motor Vehicles Act, 1939 (5)The fee for a conductor's licence and for each renewal thereof shall be one-half of that for a driving licence.
