Section 45(2)(b) in The U.P. Co-operative Societies Act, 1965

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State of Uttar Pradesh - Subsection

Section 45(2)(b) in The U.P. Co-operative Societies Act, 1965

(b)providing moneys to a Co-operative Society which includes in its membership other Co-operative societies, to enable that society [* * *] [Omitted by U.P. Act No.12 of 1976, vide Section 17 for 'hereinafter in this chapter referred to as central society' (w.e.f. 30-10-1975.)] to purchase shares in other affiliated Co-operative societies with limited liability (hereinafter in this Chapter referred to as Primary Societies) ;

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State of Uttar Pradesh - Subsection

Section 45(2)(b) in The U.P. Co-operative Societies Act, 1965