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[Cites 0, Cited by 0] [Section 220(1)] [Section 220] [Entire Act]

State of Goa - Subsection

Section 220(1)(d) in The City of Panaji Corporation Act, 2002

(d)keeping in or upon any building used or intended to be used as a dwelling-house or within five metres of such building, any quantity of cotton in excess of four hundred weights;