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[Cites 0, Cited by 0] [Section 142(2)] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(2)(a) in The Coal Mines Regulations, 2017

(a)adequate precautions shall be taken to prevent the passage of air, from any part of the mine or from the surface, into the fire area through any broken strata; and