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[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Chattisgarh - Subsection

Section 201(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)Place cautionary boards of the size 30 centimetres square mounted on a stand of 50 centimetres height with the word "Caution" written in black on white background and fitted with red light reflectors on the carriage way and along the side of the vehicle.