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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Telangana - Subsection

Section 111(a) in Telangana Panchayat Raj Act, 2018

(a)prohibiting or regulating the slaughter, cutting up or skinning of animals specified in the rules, on all occasions not excepted therein, at places other than public slaughter houses;