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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xxi) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxi)"Hostels" means a unit of residence or of corporate life for the students of the Vishwavidyalaya, or of a college or of an Institution provided, maintained or recognised by the Vishwavidyalaya;