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Patna High Court - Orders

Daroga Rai vs The State Of Bihar & Ors on 13 February, 2009

Author: Shiva Kirti Singh

Bench: Shiva Kirti Singh

IN THE HIGH COURT OF JUDICATURE AT PATNA
             CWJC No.8382 of 2007
         BISHWA KALYAN GANGULY
                   Versus
     BIHAR INDUSTRIAL AREA DEVLOPME
                    with

          CWJC No.11196 of 2007
           RAM PRAVESH SINGH
                 Versus
    BIHAR INDUSTRIAL AREA DEVP.AUT
                  with

          CWJC No.11526 of 2007
           SATYENDRA KUMAR
                Versus
    BIHAR INDUSTRIAL AREA DEVP.AUT
                 with

           CWJC No.11777 of 2007
          JWALA PRASAD SINGH
                 Versus
        THE STATE OF BIHAR & ORS
                  with

          CWJC No.13038 of 2007
        NARENDRA KUMAR YADAV
                 Versus
        THE STATE OF BIHAR & ORS
                  with

           CWJC No.13620 of 2007
        VIJAY CHANDRA LAL KARN
                 Versus
    BIHAR INDUSTRIAL AREA DEVP.AUT
                  with

          CWJC No.15351 of 2007
          ASHOK KUMAR SINGH
                Versus
    BIHAR INDUSTRIAL AREA DEVP.AUT
                 with

           CWJC No.16950 of 2007
       MRITYUNJAY PRASAD SINGH
                 Versus
    BIHAR INDUSTRIAL AREA DEVP.&OR
                  with

           CWJC No.1606 of 2008
            SHYAM BIHARI LAL
               -2-




            Versus
BIHAR INDUSTRIAL AREA DEVP.AUT
             with

       CWJC No.3524 of 2008
        SHAILESH KUMAR
             Versus
BIHAR INDUSTRIAL AREA DEVP.AUT
              with

       CWJC No.4347 of 2008
         SHASHI KUMAR
             Versus
    THE STATE OF BIHAR & ORS
              with

       CWJC No.8412 of 2008
       MD.ZEYAUR REHMAN
             Versus
BIHAR INDUSTRIAL AREA DEVELOPM
              with

       CWJC No.8427 of 2008
        MOTIUR REHMAN
             Versus
BIHAR INDUSTRIAL AREA DEVELOPM
              with

       CWJC No.9591 of 2008
         ARVIND KUMAR
             Versus
    THE STATE OF BIHAR & ORS
              with

       CWJC No.9989 of 2008
RAM SEWAK PD.CHOUDHARY @ RAM S
             Versus
    THE STATE OF BIHAR & ORS
              with

      CWJC No.10290 of 2008
        SHEO SAGAR SAHU
             Versus
    THE STATE OF BIHAR & ORS
              with

      CWJC No.10311 of 2008
      RAMESHWAR TIWARY
             Versus
    THE STATE OF BIHAR & ORS
              with
              -3-




     CWJC No.10699 of 2008
        SITA RAM SAHU
             Versus
   THE STATE OF BIHAR & ORS
              with

     CWJC No.11736 of 2008
     RADHEY KRISHNA RAI
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.11801 of 2008
     SHOBHA KANT YADAV
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.11831 of 2008
       Rameshwar Prasad Rai
             Versus
   THE STATE OF BIHAR & ORS
              with

     CWJC No.11909 of 2008
         GOPAL SINGH
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.11996 of 2008
       ARUN KUMAR SINHA
             Versus
BIHAR INDUSTRIAL AREA DEVP.AUT
              with

     CWJC No.12020 of 2008
       SITA RAM PASWAN
             Versus
   THE STATE OF BIHAR & ORS
              with

      CWJC No.12037 of 2008
        DEEPA RANI DEY
            Versus
BIHAR INDUSTRIAL AREA DEVP.AUT
             with

     CWJC No.12042 of 2008
  KAMESHWAR SHARAN KUMAR
              -4-




            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.12084 of 2008
        YOGENDRA RAM
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12090 of 2008
        SMT.SHILA DEVI
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with


      CWJC No.12100 of 2008
          MANNU RAM
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12143 of 2008
           JIWACH RAY
              Versus
THE BIHAR INDUSTRIAL AREA DEVP
               with

       CWJC No.12246 of 2008
     SMT.AKHILESHWARI DEVI
             Versus
THE BIHAR INDUSTRIAL DEVELOPME
              with

     CWJC No.12296 of 2008
    BIMAL KISHORE MISHRA
            Versus
   THE STATE OF BIHAR & ORS
             with

       CWJC No.12310 of 2008
         HARI MANDAL
             Versus
THE BIHAR INDUSTRIAL DEVELOPME
              with

     CWJC No.12329 of 2008
     ARVIND KUMAR SINGH
            Versus
   THE STATE OF BIHAR & ORS
               -5-




              with

      CWJC No.12337 of 2008
       DEVA NAND DUTTA
             Versus
THE BIHAR INDUSTRIAL DEVP.AUTH
              with

      CWJC No.12392 of 2008
       JANESHWAR MAHTO
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.12395 of 2008
         MANOJ KUMAR
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12413 of 2008
    NAWAL KISHORE PRASAD
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12442 of 2008
        SHYAM YADAV
            Versus
   THE STATE OF BIHAR & ORS
             with

       CWJC No.12455 of 2008
      PRABHU NATH PASWAN
             Versus
BIHAR INDUSTRIAL AREA DEVELOPM
              with

     CWJC No.12462 of 2008
    SURYA NARAIN PRASAD
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12506 of 2008
     UPENDRA KUMAR JHA
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.12510 of 2008
              -6-




         LALITA DEVI
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12511 of 2008
    JATA SHANKAR MISHRA
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.12551 of 2008
         ASHOK KUMAR
            Versus
BIHAR INDUSTRIAL AREA DEVP.AUT
             with

     CWJC No.12555 of 2008
         SHANKER RAI
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12556 of 2008
       MAHENDRA SINGH
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12558 of 2008
        RAM BRIKSH DAS
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12578 of 2008
        RAM BRIKSH SAH
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12584 of 2008
         SHANTI DEVI
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12586 of 2008
          SHAIL DEVI
            Versus
   THE STATE OF BIHAR & ORS
               -7-




              with

     CWJC No.12596 of 2008
         PRATIMA DEVI
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.12598 of 2008
     SIYA SHARAN PASWAN
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.12602 of 2008
      MD.NASIRUDDIN KHAN
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12688 of 2008
     RAJESH KUMAR MALLIK
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12703 of 2008
         EINUAL HAQUE
             Versus
BIHAR INDUSTRIAL AREA DEVP.AUT
              with

     CWJC No.12711 of 2008
         DAROGA RAI
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.12721 of 2008
        RAM NATH SAHU
             Versus
THE BIHAR INDUSTRIAL DEVP.AUTH
              with

     CWJC No.12737 of 2008
    SATYA NARAIN PASWAN
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.12740 of 2008
              -8-




      RAJDEO CHOUDHARY
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12744 of 2008
        CHANDAN KUMAR
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12751 of 2008
        BUDHAN THAKUR
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12754 of 2008
    BIRENDRA PRATAP SINGH
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12765 of 2008
       AJIT KUMAR SINGH
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12786 of 2008
        LAKSHMI PASWAN
             Versus
   THE STATE OF BIHAR & ORS
              with
       CWJC No 12821 / 2008
          JAGDISH RAM
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.12826 of 2008
          BINDA RAM
             Versus
   THE STATE OF BIHAR & ORS
              with

      CWJC No.12830 of 2008
       INDRA DEO MISHRA
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with
              -9-




      CWJC No.12848 of 2008
      RAJ KISHORE PRASAD
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12850 of 2008
     UMA SHANKAR PRASAD
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.12852 of 2008
        MUKESH KUMAR
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.12858 of 2008
     SANJAY KUMAR PANDEY
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12859 of 2008
           MALTI DEVI
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12861 of 2008
       SHIV SAGAR TIWARY
              Versus
THE BIHAR INDUSTRIAL AREA DEVP
               with

     CWJC No.12862 of 2008
    SHIV CHANDRA PASWAN
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.12890 of 2008
      SUNIL KUMAR VERMA
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.12906 of 2008
       RAMJEE PRASAD
              - 10 -




             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12964 of 2008
        SURESH TIWARY
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12965 of 2008
     PANKAJ NARAYAN KHAN
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12972 of 2008
         ASHOK KUMAR
             Versus
THE BIHAR INDUSTRIAL AREA DEVL
              with

      CWJC No.12973 of 2008
        PRATHAM KAMTI
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.12976 of 2008
JYOTENDRA KUMAR ROY @ JYOTINDR
             Versus
    THE STATE OF BIHAR & ORS
              with

      CWJC No.13030 of 2008
       UMESH CHOUDHARY
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.13062 of 2008
      KIRAN KUMAR SINHA
             Versus
THE BIHAR INDUSTRIAL AREA DEVL
              with

      CWJC No.13063 of 2008
        BALESHWAR RAM
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with
              - 11 -




      CWJC No.13067 of 2008
        JAGDISH PASWAN
             Versus
THE BIHAR INDUSTRIAL AREA DEVL
              with

      CWJC No.13069 of 2008
       RAJENDRA RAWAT
             Versus
THE BIHAR INDUSTRIAL AREA DEVL
              with

      CWJC No.13072 of 2008
       MD.SHAMIM KHAN
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.13078 of 2008
       SUBHASH SINGH

            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.13151 of 2008
     ARJUN KUMAR SINHA
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.13154 of 2008
     CHANDESHWAR PASWAN
             Versus
THE BIHAR INDUSTRIAL AREA DEVL
              with

      CWJC No.13157 of 2008
        SMT.GAURI DEVI
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.13159 of 2008
      MOS.CHUNMUNA DEVI
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.13161 of 2008
              - 12 -




     UMA SHANKAR PRASAD
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.13172 of 2008
         ASHOK KUMAR
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.13241 of 2008
            MD.SARFUDDIN
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.13254 of 2008
       RAM RANJAN KUMAR
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.13255 of 2008
       SHANKAR BAHADUR
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.13276 of 2008
        DINESH PRASAD
            Versus
   THE STATE OF BIHAR & ORS
             with

      CWJC No.13277 of 2008
       BHOGI LAL YADAV
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.13297 of 2008
    RAM SHANKAR MISHRA
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.13336 of 2008
     SHIVNANDAN PRASAD
            Versus
   THE STATE OF BIHAR & ORS
              - 13 -




             with

      CWJC No.13472 of 2008
     SHARDA KANT THAKUR
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

     CWJC No.13473 of 2008
        GAUTAM PATHAK
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.13499 of 2008
     SHUBH NARAYAN LAL
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.13529 of 2008
     BASUKINATH MISHRA
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.13848 of 2008
      DHANESHWAR RAM
            Versus
   THE STATE OF BIHAR & ORS
             with

     CWJC No.13907 of 2008
      DEVENDRA PRASAD
            Versus
   THE UNION OF INDIA & ORS
             with

      CWJC No.14071 of 2008
      GEETA KUMARI SINGH
             Versus
THE BIHAR INDUSTRIAL AREA DEVP
              with

      CWJC No.14216 of 2008
        MUKHTAR MAHTO
             Versus
THE BIHAR INDUSTRIAL AREA DEVE
              with

     CWJC No.14455 of 2008
                                       - 14 -




                    RAGHWENDRA PRASAD SINGH
                               Versus
                  THE BIHAR INDUSTRIAL AREA DEVP
                                with

                        CWJC No.14463 of 2008
                         RADHEGOVIND JHA
                               Versus
                  THE BIHAR INDUSTRIAL AREA DEVP
                                with

                          CWJC No.15012 of 2008
                             MD. WASINDDIN
                                 Versus
                          STATE OF BIHAR& ORS
                                  with

                         CWJC No.15291 of 2008
                           RAJ KUMARI DEVI
                                Versus
                       THE STATE OF BIHAR & ORS
                                 with

                        CWJC No.15596 of 2008
                         JAINENDRA KUMAR
                               Versus
                  THE BIHAR INDUSTRIAL AREA DEVP
                                with

                         CWJC No.11877 of 2007
                             NEERA VERMA
                                 Versus
                       THE STATE OF BIHAR & ORS
                                  -------
5   13-2-2008

As prayed by learned counsel appearing for the Bihar Industrial Area Development Authority in all these cases, let the same be placed for admission after one month at the top of the list.

( Shiva Kirti Singh,J) Naresh

----