Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 460(1)] [Section 460] [Entire Act]

State of Nagaland - Subsection

Section 460(1)(b) in Nagaland Municipal Act, 2001

(b)Carry rubbish, filth or other polluted and obnoxious matter along, any route in contravention of any prohibition made in this behalf by the Chief Officer by public notice or