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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(e) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(e)A copy of the public announcement shall be filed with the Board within two days of such announcement along with the fees as specified in schedule IV.