Supreme Court - Daily Orders
Commissioner Of Police vs Naveen Kumar Mandiwal on 29 April, 2015
Author: Chief Justice
Bench: Chief Justice, S.A. Bobde, Arun Mishra
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
SPECIAL LEAVE PETITION (CIVIL) NO.9547 OF 2012
COMMISSIONER OF POLICE ..PETITIONER(S)
VERSUS
NAVEEN KUMAR MANDIWAL ..RESPONDENT(S)
WITH
SPECIAL LEAVE PETITION (CIVIL) NO. 21378 OF 2012
SPECIAL LEAVE PETITION (CIVIL) NO. 27762 OF 2012
SPECIAL LEAVE PETITION (CIVIL) NO. 29232 OF 2012
SPECIAL LEAVE PETITION (CIVIL) NO. 4444 OF 2013
CIVIL APPEAL NO.9382 OF 2013
SPECIAL LEAVE PETITION (CIVIL) NO. 24236 OF 2013
SPECIAL LEAVE PETITION (CIVIL) NO. 38140 OF 2013
O R D E R
1. We have heard Shri R. Balasubramanian, learned counsel for the petitioners/appellant and carefully perused the material available on record. Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.05.05 17:25:42 IST Reason: 2
2. In our considered opinion, we do not see any good ground to interfere with the impugned judgment(s) and order(s) passed by the High Court. Accordingly, the Special Leave Petitions as well as the Civil Appeal are dismissed.
............CJI.
(H.L. DATTU) ..............J. (S.A. BOBDE) ..............J. (ARUN MISHRA) NEW DELHI, APRIL 29, 2015.
3
ITEM NO.27 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9547/2012 COMMISSIONER OF POLICE Petitioner(s) VERSUS NAVEEN KUMAR MANDIWAL Respondent(s) (With appln. (s) for exemption from filing O.T., prayer for interim relief and office report) WITH SLP(C) No. 21378/2012 (With Office Report) SLP(C) No. 27762/2012 (With Office Report) SLP(C) No. 29232/2012 (With Office Report) SLP(C) No. 4443/2013 (With Office Report) SLP(C) No. 4444/2013 (With Office Report) SLP(C) No. 4447/2013 (With Office Report) C.A. No. 9382/2013 (With Office Report) SLP(C) No. 24236/2013 (With Office Report) SLP(C) No. 38140/2013 (With prayer for interim relief and Office Report) SLP(C) No. 5393/2015 (With prayer for interim relief and Office Report) 4 Date : 29/04/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE ARUN MISHRA For Petitioner(s) Mr. R. Balasubramanian, Adv.
Mr. M. Khairati, Adv.
Mr. Ajay Sharma, Adv.
For Mr. D. S. Mahra,Adv.
Mr. R. Balasubramanian, Adv. Mr. Santosh Kumar, Adv. For Mr. B. V. Balaram Das,Adv.
Mr. B. Krishna Prasad,Adv.
Mr. S.D. Singh, Adv.
Ms. Bharti Tyagi, Adv.
Mr. Vijay Kumar, Adv.
Mr. Rahul Kumar Singh, Adv. Mr. Jitender Singh, Adv.
For Respondent(s) Mr. A.K. Behra, Adv.
Mr. Sachin Chauhan, Adv. For Mrs Shiel Sethi,Adv.
Mr. Vikrant Yadav, Adv. Mr. Ajesh Luthra, Adv.
For Mr. M. C. Dhingra,Adv.
Mr. A.K. Yadav, Adv.
For Mr. K. V. Mohan,Adv.
UPON hearing the counsel the Court made the following O R D E R SLP (C) No.9547, 21378, 27762, 29232 of 2012,4444, 24236, 38140 of 2013 and C.A. 9382 of 2013 The special leave petitions as well as the 5 civil appeal are dismissed in terms of the signed order.
SLP(C) Nos. 4443/2013, 4447/2013 and 5393/2015 List these special leave petitions on 30.04.2015.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order is placed on the file.)