Section 3(3)(a) in The Coimbatore City Municipal Corporation Act, 1981

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State of Tamilnadu - Subsection

Section 3(3)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)[ a Mayor; [Substituted by Tamil Municipal Laws (Sixth Amendment) Act, 2008 (Tamil Nadu Ac, 38 of 2008).]

(aa)a council;]