Karnataka High Court
Sri Srinivas Murthy D V S/O Venkataiah vs M/S Kamadhenu Rural Integrated on 10 February, 2010
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN TH E HIGH COURT' (1):? KARE\§,A'I'AKA AT BANGA_I_,-ORE
I')A'i'ED THIS TH [2 low my or FEBR1;Am',
B EFORE
THE HONBLE MR. JUSHCE RAM' Mf)i{A1\3'.'rs1I§iI'>VI1;%y u "
COMPANY PETITION §ao.:39'«oF'TT::ep0.Q
BETWEEN: T A T' A
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