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[Cites 0, Cited by 0] [Section 330] [Entire Act]

Union of India - Subsection

Section 330(2) in The Merchant Shipping Act, 1958

(2)The timber cargo rules may prescribe a special load line to be used only when the ship is carrying timber as cargo on deck and the conditions on which such special load line may be assigned, and may further prescribe either generally or with reference to particular voyages and seasons the manner and position in which such timber is to be stowed and the provisions which are to be made for the safety of the crew.