Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(2)(a) in The M.P. Reorganisation Act, 2000

(a)to examine the requirement of funds for various projects according to the programmes laid down for such projects and to advise regarding to apportionment of the expenditure to the State participating to implement such programmes keeping in view the agreement on the sharing of costs;