Orissa High Court
Krushna Chandra Tarai vs Opsc And Another .... Opposite Parties on 1 July, 2024
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.C(OAC) No.3173 of 2017
Krushna Chandra Tarai .... Petitioner
Mr. A.K. Mohapatra, Advocate
-versus-
OPSC and Another .... Opposite Parties
Mr. M.K. Balabantaray, AGA
Mr. Arnav Behera, Advocate
CORAM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
01.07.2024 Order No.
02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
2. Heard learned counsel for the Petitioner and learned State Counsel for the Opposite Parties.
3. Taking into account the prayer made and the order passed by the Tribunal on 08.11.2017, learned counsel appearing for OPSC is directed to provide the result of the petitioner in a sealed cover on the next date.
4. As requested by Mr. A. Behera, learned counsel for OPSC, list this matter on 10.07.2024.
Signature Not Verified Digitally Signed Signed by: BASUDEV SWAINDesignation: SR. STENO (Biraja Prasanna Satapathy) Reason: Authentication Location: High Court of Orissa, Cuttack Judge Date: 04-Jul-2024 13:47:57 Basudev