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Orissa High Court

Krushna Chandra Tarai vs Opsc And Another .... Opposite Parties on 1 July, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.C(OAC) No.3173 of 2017


                                Krushna Chandra Tarai               ....                Petitioner
                                                                    Mr. A.K. Mohapatra, Advocate
                                                                 -versus-

                                OPSC and Another                    ....             Opposite Parties
                                                                         Mr. M.K. Balabantaray, AGA
                                                                         Mr. Arnav Behera, Advocate

                                                      CORAM:
                                          JUSTICE BIRAJA PRASANNA SATAPATHY
                                                                   ORDER

01.07.2024 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel for the Petitioner and learned State Counsel for the Opposite Parties.

3. Taking into account the prayer made and the order passed by the Tribunal on 08.11.2017, learned counsel appearing for OPSC is directed to provide the result of the petitioner in a sealed cover on the next date.

4. As requested by Mr. A. Behera, learned counsel for OPSC, list this matter on 10.07.2024.

Signature Not Verified Digitally Signed Signed by: BASUDEV SWAIN

Designation: SR. STENO (Biraja Prasanna Satapathy) Reason: Authentication Location: High Court of Orissa, Cuttack Judge Date: 04-Jul-2024 13:47:57 Basudev