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Union of India - Section

Section 17 in Companies (Appointment of Sole Agents) Rules, 1975

17. (a) Number(s) and date(s) of the resolution(s), if any, passed for appointment of the sole selling agents. (Copy of special resolution under section 294AA(3) where applicable to be attached).

(b)Compliance of sub-section (2) of section 294 of the Act may be clarified.