Madhya Pradesh High Court
Radhasoami Satsang Sabha vs The State Of Madhya Pradesh on 27 September, 2017
WP-17669-2015 (RADHASOAMI SA TSANG SABHA Vs THE STA TE 0F MADHYA PRADESH) 27-09-20 17 Ms Nidhi Verma, Advocate for the petitioner. Shri Sanjay Dwivedi, Deputy Advocate General for the respondents/State.
A11 pending IAs to be heard alongwith the writ petition. (HEMANT GUPTA) (SUBODH ABHYANKAR) CHIEF JUSTICE JUDGE shukla