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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4)(f) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(f)preparing the annual report of the activities of the Board for submission to the Board for its approval after obtaining sanction of the Chairman. The approved annual report shall be submitted to the State Government;