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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(5)(ii) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(ii)tools of artisans, implements of husbandry except an implement driven by mechanical power and such cattle and seed-grain as may, in the opinion of the Registrar be necessary to enable the defaulter to earn his livelihood as such;