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State of Odisha - Section

Section 6D in The Rules of the High Court of Orissa, 1948

6D. [] [Re-numbered vide C. S. No. 43 (X-8/86 dated 15.12.1986-w.e.f. 15.12.1986).]

[The Assistant of the Copying Department in charge of receiving applications for supply of copies shall enter each application made for preparation of copy with the aid of the photo copier machine, chronologically, in a separate register in the following pro forma no sooner all the requisite are made available and thereafter, he shall take the original document alongwith the register and get the photo copy drawn by the operator in his presence and under his supervision. After drawal of the copy, he shall collect the original document as also all the copies thereof, drawn with the aid of the machine, from the said operator.] [Substituted vide C. S. No. 44 to 46 (X-8/86 dated 15.12.1986).]Register For Xerox Copy
Sl. No. Name of applicant Date of application Nature of document of which copy is applied forand number of the case and year in which filed
(1) (2) (3) (4)
       
Number of pages of which Xerox copies to beprepared Charges for preparation of the Xerox copies to beprepared Signature of the assistant acknowledging thereceipt of the original document and the Xerox copy Remarks
(5) (6) (7) (8)