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Jammu & Kashmir High Court - Srinagar Bench

Jahangir Ahmad Mir And Ors. vs . State Of J&K And Ors. on 13 May, 2019

Author: Rashid Ali Dar

Bench: Rashid Ali Dar

Serial No. 35
Regular list
                                HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR
                                        ******************

SWP No. 521/2013 Date of order: 13.05.2019 Jahangir Ahmad Mir and Ors. Vs. State of J&K and Ors.

Coram:

Hon'ble Mr. Justice Rashid Ali Dar, Judge.
Appearance:
For the Petitioner(s) : None. For the Respondent(s) : Mr. Javid Iqbal, Sr. AAG.
Adjourned due to non-availability of learned counsel for the petitioners.
List again on 8th July 2019.
(Rashid Ali Dar) Judge Srinagar 13.05.2019 "Aasif"
AASIF GUL 2019.05.13 03:12 I attest to the accuracy and integrity of this document