Jammu & Kashmir High Court - Srinagar Bench
Jahangir Ahmad Mir And Ors. vs . State Of J&K And Ors. on 13 May, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
Serial No. 35
Regular list
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
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SWP No. 521/2013 Date of order: 13.05.2019 Jahangir Ahmad Mir and Ors. Vs. State of J&K and Ors.
Coram:
Hon'ble Mr. Justice Rashid Ali Dar, Judge.
Appearance:
For the Petitioner(s) : None. For the Respondent(s) : Mr. Javid Iqbal, Sr. AAG.
Adjourned due to non-availability of learned counsel for the petitioners.
List again on 8th July 2019.
(Rashid Ali Dar) Judge Srinagar 13.05.2019 "Aasif"AASIF GUL 2019.05.13 03:12 I attest to the accuracy and integrity of this document