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State of Maharashtra - Section

Section 1 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

1. Short title and commencement.

(1)This Act may be called the Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983.
(2)It shall come into force on such [date] [7th November, 1983. (vide G. N., A and C D., No. AGU. 2283/441919/CR-966/19-A, dated 7th November, 1983).] as the State Government may, by notification in the Official Gazette, appoint.