Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 388 in Bihar Education Code, 1961 388. Grants to Special Schools. - The monthly grant to an aided special shool (other than a training school) may not exceed two-thirds of the monthly cost of the school without the sanction of Government.(Government letter no. 104-E.R., dated the 15th May, 1926.)
