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[Cites 0, Cited by 0] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)After the train has been brought to a halt at the relevant Stop signal, it may be received on the obstructed line by,-
(a)authorising the Loco pilot to pass the Stop signal at 'ON' by taking 'off' the calling on signal, where provided; or
(b)authorising the Loco pilot to pass the Stop signal at 'ON' in written authority in Form 5.