(2)The Board of Management shall consist of following, namely:-Class I- Ex-Officio Members(i)the Vice-Chancellor, Chairman;(ii)the Secretary to Government, in-charge of Animal Husbandry or his representative not below the rank of the Deputy Secretary to Government;(iii)the Secretary to Government, Finance Department or his representative not below the rank of the Deputy Secretary to Government;(iv)the Secretary to Government. Education Department (Technical) or his representative not below the rank of the Deputy Secretary to Government;(v)the Director of Animal Husbandry. Gujarat State;(vi)the Commissioner of Fisheries, Gujarat State;(vii)one representative of Veterinary Council of India, New Delhi;(viii)the President. Gujarat Veterinary Council; and(ix)the Registrar, ex-officio Secretary.Class II - Other Members(x)one progressive Livestock Owner;(xi)one poultry entrepreneur;(xii)one representative of dairy' industry;(xiii)one representative of Pharmaceutical or Vaccine Institute;(xiv)one eminent Educationist; and(xv)two eminent Scientists from the field of Veterinary and allied Sciences.
