Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(e) in The Legal Services Authorities Act, 1987 (e)any other person authorised by any of the Patron-in-Chief, Executive Chairman, Chairman, members, Member-Secretary referred to in sub-clauses (b) to (d),
