Section 194(2)(iii) in The Navy (Pension) Regulations, 1964

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Union of India - Subsection

Section 194(2)(iii) in The Navy (Pension) Regulations, 1964

(iii)a written authority from the pensioner to the representative bearing the signature or the left thumb impression of the pensioner together with a specimen of the signature or thumb impression of the representative.

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Union of India - Subsection

Section 194(2)(iii) in The Navy (Pension) Regulations, 1964