Section 12 in Atomic Energy (Radiation Protection) Rules, 2004
12. Restrictions on use of sources.-
(1)The licensee shall not handle any source:-(a)other than those specified in the licence;(b)for any purpose other than those specified in the licence; and(c)in any location except as specified in the licence.(2)The licensee shall ensure that individuals other than those who may be specified in the licence do not handle the source.
