Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Maharashtra - Subsection Section 121(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (2)The decision on any proposition so circulated shall be in accordance with the majority of votes recorded thereon.
