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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(5) in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

(5)All officers of the Excise Department not below the rank of Excise Inspector shall, within the local limits of their jurisdiction, have power of investigation under Section 10-B of the Act.