Bombay High Court
The Principal Comissioner Of Income vs Emgee Foils Pvt. Ltd on 17 September, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 544 OF 2016
The Principal Comissioner Of Income ....Appellants
V/S
Emgee Foils Pvt. Ltd. ....Respondent
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 17th September, 2018 P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 24/09/2018.
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