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Bombay High Court

The Principal Comissioner Of Income vs Emgee Foils Pvt. Ltd on 17 September, 2018

Bench: S.C. Dharmadhikari, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 544 OF 2016

 The Principal Comissioner Of Income                    ....Appellants
             V/S
 Emgee Foils Pvt. Ltd.                                 ....Respondent

CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 17th September, 2018 P.C. :

Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 24/09/2018.
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