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Delhi High Court - Orders

Central Bureau Of Investigation vs Naveen Kaushik on 6 September, 2023

                                    $~15 - 17
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.L.P. 91/2021 & CRL.M.A. 14152/2021
                                                CENTRAL BUREAU OF INVESTIGATION                                                  ..... Petitioner
                                                                                      Through:                 Mr. Anupam S. Sharma, SPP

                                                                                      versus

                                                NAVEEN KAUSHIK                                                                   ..... Respondent
                                                                                      Through:                 Dr. Sushil Kumar Gupta, Mr. Sakshit
                                                                                                               Bhardwaj, Adv.
                                    16.
                                    +           CRL.L.P. 92/2021 & CRL.M.A. 14155/2021
                                                CENTRAL BUREAU OF INVESTIGATION           ..... Petitioner
                                                                 Through: Mr. Anupam S. Sharma, SPP

                                                                                      versus

                                                ASHWANI SHARMA                                                                  ..... Respondent
                                                            Through:                                          Dr. Sushil Kumar Gupta, Mr. Sakshit
                                                                                                              Bhardwaj, Adv.
                                    17.
                                    +           CRL.L.P. 160/2021
                                                CENTRAL BUREAU OF INVESTIGATION           ..... Petitioner
                                                                 Through: Mr. Anupam S. Sharma, SPP

                                                                                      versus

                                                KRISHAN KUMAR BAJORIA                                                            ..... Respondent
                                                            Through:


                                                CORAM:
                                                HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                                                      ORDER

% 06.09.2023 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:21:11 It is already 4:50 P.M. No time left.

Re-notify on 22.01.2024.

VIKAS MAHAJAN, J SEPTEMBER 6, 2023 N.S. ASWAL This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:21:11