Delhi High Court - Orders
Central Bureau Of Investigation vs Naveen Kaushik on 6 September, 2023
$~15 - 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 91/2021 & CRL.M.A. 14152/2021
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Anupam S. Sharma, SPP
versus
NAVEEN KAUSHIK ..... Respondent
Through: Dr. Sushil Kumar Gupta, Mr. Sakshit
Bhardwaj, Adv.
16.
+ CRL.L.P. 92/2021 & CRL.M.A. 14155/2021
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Anupam S. Sharma, SPP
versus
ASHWANI SHARMA ..... Respondent
Through: Dr. Sushil Kumar Gupta, Mr. Sakshit
Bhardwaj, Adv.
17.
+ CRL.L.P. 160/2021
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Anupam S. Sharma, SPP
versus
KRISHAN KUMAR BAJORIA ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 06.09.2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:21:11 It is already 4:50 P.M. No time left.
Re-notify on 22.01.2024.
VIKAS MAHAJAN, J SEPTEMBER 6, 2023 N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:21:11