Delhi High Court - Orders
Sh Amrish Tyagi & Anr vs The State Govt Of Nct Delhi on 9 December, 2025
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 281/2021 & CRL.M.A. 14485/2021
SH AMRISH TYAGI & ANR. .....Petitioners
Through: Mr. Shailesh Tiwari and Mr. Hem
Kumar, Advocates.
versus
THE STATE GOVT OF NCT DELHI .....Respondent
Through: Mr. Hemant Mehla, APP for State with
SI Udit, PS- Ranhola.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 09.12.2025
1. It is already 4:40 PM. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 23rd March, 2026.
SANJEEV NARULA, J DECEMBER 9, 2025/SH This is a digitally signed order.
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