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Delhi High Court - Orders

Sh Amrish Tyagi & Anr vs The State Govt Of Nct Delhi on 9 December, 2025

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~47
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.REV.P. 281/2021 & CRL.M.A. 14485/2021
                                    SH AMRISH TYAGI & ANR.                                                                 .....Petitioners
                                                                  Through:            Mr. Shailesh Tiwari and Mr. Hem
                                                                                      Kumar, Advocates.

                                                                  versus

                                    THE STATE GOVT OF NCT DELHI                  .....Respondent
                                                 Through: Mr. Hemant Mehla, APP for State with
                                                           SI Udit, PS- Ranhola.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                  ORDER

% 09.12.2025

1. It is already 4:40 PM. Due to paucity of time, it is not possible to take up the matter today.

2. Re-notify on 23rd March, 2026.

SANJEEV NARULA, J DECEMBER 9, 2025/SH This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2025 at 20:46:44