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State of Punjab - Section

Section 18 in The Punjab School Education Board Travelling Allowance Regulations

18. [ [Substituted vide Board item No. 3(7) dated 30.6.1989.]

- When a member/employee of the Board uses a staff car or is provided with means of locomotion at the expenses of the Board and does not pay the cost of its use or propulsion, he shall be paid full daily allowance in case absence from head quarters exceeds eight hours and if it is followed by night halt out-side the Headquarters the daily allowance shall be admissible at the rates of the place of night halt.] [Substituted vide Notification No. 1968-EP-PSEB-EA-5/81 dated 5.6.1981.]