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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(1)With a view to put in place a mechanism for constant review, update and improve the overall training content at the probation stage, there shall be constituted an Academic Council comprising of the following members, namely:-
1 Director, Indira Gandhi National Forest Academy (IGNFA) Chairperson
2 Additional Director General of Forests, Ministry ofEnvironment, Forest & Climate Change, Government of India Member
3 Professor (Academics), IGNFA Member
4 One Associate Professor/Additional Professor (In-chargetraining need assessment unit), IGNFA Member Secretary
5 Director of Forestry Education Member
6 All faculty members of Indira Gandhi National Forest Academy Member
7 Nominee of Director General, Indian Council of ForestryResearch and Education (ICFRE) Member
8 Nominee of Director, Wildlife Institute of India Member
9 Nominee of Director General, Forest Survey of India Member
10 Nominee of Director, Indian Institute of Forest Management(IIFM) Member
11 Two eminent persons from Government/Non Government Sector tobe nominated by Director, Indira Gandhi National Forest Academy Member