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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 122(1)(f) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(f)to regulate the manner in which tanks, ponds and cess pools, pasture lands, play grounds, manure pits, land for disposal for dead bodies and bathing places shall be maintained and used;