Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 111 in The Subsidiary Rules 111. A government servant taking leave in the United Kingdom must report his arrival in that country to the High Commissioner for India.Payment of Leave-SalaryPayment at the Home Treasury
